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Delhi High Court - Orders

Debarati Nandee vs Ms. Tripti Gurha & Anr on 6 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~6 to 12
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS(C) 563/2023
                                                DEBARATI NANDEE                                                                 ..... Petitioner
                                                                                      Through:                 Ms. Mrinalini Sen, Ms. Madhawi
                                                                                                               Agarwal, Mr. Kaif Khan, Advocates

                                                                                      versus
                                                MS. TRIPTI GURHA & ANR                                                          ...... Respondents
                                                                                      Through:                 Ms. Arunima Dwivedi, CGSC with
                                                                                                               Ms. Archana Surve, GP; Ms. Kholi
                                                                                                               Rakuzhuro, Ms. Pinky Pawar, Mr.
                                                                                                               Aakash Pathak, Advocates for
                                                                                                               CARA.
                                                                                                               Mr. Rakesh Kumar, CGSC with Mr.
                                                                                                               Sunil, Advocate for CARA.
                                                                                                               Mr. Raj Kumar Yadav, Ms. Arushi
                                                                                                               Kapur and Ms. Nitya Sharma,
                                                                                                               Advocates for R-1.

                                    +           W.P.(C) 3901/2023 & CM APPLs. 15138/2023, 33554/2023,
                                                33718/2023
                                                DEBARATI NANDEE                        ..... Petitioner
                                                                                      Through:                 Ms. Priya Kumar, Ms. Mrinalni Sen,
                                                                                                               Mr. Kabir Harpalani, Mr. Tejas
                                                                                                               Chabbra, Ms. Madhawi Agarwal, Ms.
                                                                                                               Kaif Khan, Advocates
                                                                                      versus

                                                UNION OF INDIA & ANR                                                            ...... Respondents
                                                                                      Through:                 Ms. Arunima Dwivedi, CGSC with
                                                                                                               Ms. Archana Surve, GP; Ms. Kholi
                                                                                                               Rakuzhuro, Ms. Pinky Pawar, Mr.
                                                                                                               Aakash Pathak, Advocates for




                                    W.P.(C) 10734/2023 etc.                                                                          Page 1 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:22:18
                                                                                                                CARA.

                                    +           W.P.(C) 5682/2023 & CM APPL. 22228/2023
                                                JESI JEEVAARATHINAM                                                                ..... Petitioner
                                                                                      Through:                 Ms. Mrinalini Sen, Ms. Madhawi
                                                                                                               Agarwal, Mr. Kaif Khan, Advocates
                                                                                      versus

                                                UNION OF INDIA & ANR                                                            ...... Respondents
                                                                                      Through:                 Mr. Rakesh Kumar, CGSC with Mr.
                                                                                                               Sunil, Advocate
                                                                                                               Mr. Sumit Bhargava, Mrs. Richa
                                                                                                               Ojha, Ms. Sneha Kumari, Advocates
                                                                                                               for CARA
                                                                                                               Ms. Arunima Dwivedi, CGSC with
                                                                                                               Ms. Archana Surve, GP; Ms. Kholi
                                                                                                               Rakuzhuro, Mr. Aakash Pathak,
                                                                                                               Advocates for CARA
                                                                                                               Mr. Rakesh Kumar, CGSC

                                    +           W.P.(C) 4071/2023 & CM APPL. 41055/2023
                                                MR. SHANTHKUMAR T & ANR.                                                       ..... Petitioners
                                                                                      Through:                 Ms. Mrinalini Sen, Ms. Madhawi
                                                                                                               Agarwal, Mr. Kaif Khan, Advocates


                                                                                      versus

                                                UNION OF INDIA & ANR.                                                          ..... Respondents
                                                                                      Through:                 Mr. Arjun Mahajan, SPC with Mr.
                                                                                                               Amit Acharya, GP; Mr. Apoorv
                                                                                                               Upmanyu, Ms. Neha Rai, Advocates
                                                                                                               for R-1 & R-2

                                    +           W.P.(C) 9303/2023 & CM APPLs. 35433/2023, 36333/2023,



                                    W.P.(C) 10734/2023 etc.                                                                          Page 2 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:22:18
                                                 36397/2023
                                                EMMANUEL ALLAN VICTOR AND ANR                                                   ...... Petitioners
                                                                                      Through:                 Mr. Abhishek Jebraj, Ms. A. Reyna
                                                                                                               Shruti and Ms. Tara Elizabeth,
                                                                                                               Advocates
                                                              versus
                                                UNION OF INDIA AND ANR                                                          ...... Respondents
                                                                                      Through:                 Ms. Arunima Dwivedi, CGSC with
                                                                                                               Ms. Archana Surve, GP; Ms. Kholi
                                                                                                               Rakuzhuro, Mr. Aakash Pathak,
                                                                                                               Advocates for CARA
                                                                                                               Ms. Manisha Agrawal Narain, CGSC,
                                                                                                               with Ms. Shivangi Gumber, Ms.
                                                                                                               Khushi Mangla, Advocates for UoI

                                    +           W.P.(C) 10027/2023 & CM APPL. 38658/2023
                                                VINAYAK IDATE                                                                     ..... Petitioner
                                                                                      Through:                 Ms. Mrinalini Sen, Ms. Madhawi
                                                                                                               Agarwal, Mr. Kaif Khan, Advocates
                                                              versus
                                                UNION OF INDIA & ANR                                                           ...... Respondents
                                                                                      Through:                 Ms. Manisha Agrawal Narain, CGSC;
                                                                                                               with Ms. Shivangi Gumber, Ms.
                                                                                                               Khushi Mangla, Advocates for UOI

                                    +           W.P.(C) 10734/2023 & CM APPL. 41622/2023
                                                SARPABHUSHAN ARADHYA B S                                                          ..... Petitioner
                                                                                      Through:                 Ms. Mrinalini Sen, Ms. Madhawi
                                                                                                               Agarwal, Mr. Kaif Khan, Advocates
                                                                                      versus

                                                UNION OF INDIA & ANR                                                          ...... Respondents
                                                                                      Through:                 Mr. Rakesh Kumar, CGSC with Mr.
                                                                                                               Sunil, Advocate for CARA.



                                    W.P.(C) 10734/2023 etc.                                                                           Page 3 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:22:19
                                                                                                                Mr. Sumit Bhargava, Mrs. Richa
                                                                                                               Ojha, Ms. Sneha Kumari, Advocates
                                                                                                               for CARA
                                                                                                               Ms.Poonam, GP, Mr. Sunil, Advocate
                                                                                                               for UOI

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 06.10.2023 Arguments heard.

Judgment reserved.

SUBRAMONIUM PRASAD, J OCTOBER 06, 2023 Rahul W.P.(C) 10734/2023 etc. Page 4 of 4 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:22:19