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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(10)(a) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(a)If satisfied that the applicant has fulfilled all the terms and conditions of application for carrying out the Fish Feed Business Operations, the Licensing Authority shall issue the license within fifteen (15) days from the date of application; or