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[Cites 0, Cited by 0] [Section 655(2)] [Section 655] [Entire Act]

State of Jharkhand - Subsection

Section 655(2)(d) in Bihar Education Code, 1961

(d)If a scholar is reading in an institution which is under one of the Universities within the State then bills of scholarships, stipends, book-grants, etc., duly signed by the drawing officer should be endorsed to the head of the institution, viz., the Principal in the cases of college students and the Registrar in the case of Universities students, for collection of the amount from the treasury and disbursement of the same to the scholars concerned, In this respect, the instructions contained in rule 177 and clause (2) of rule 313 of the Bihar Treasury Code, Volume I should be followed.