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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(d) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(d)the allowance, if any, to be paid to the Chairman and the member of the Governing Body and of any committee or other body constituted under this Act;