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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2)(i) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

(i)was examined previously by a Medical Officer, not lower in status than Civil Surgeon or a District Medical Officer, he shall be reexamined by a Medical Board, or