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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

(2)The provisions of sections 102 and 103 of the [Code of Criminal Procedure, 1898,] [Noe see the Code of Criminal Procedure, 1973 ( 2 of 1974).] relating to search and seizure shall, so far as may be, apply to searches and seizures under this section.