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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(2)(f) in Rajasthan Highways Act, 1995

(f)fixation of the date on which the betterment charges shall be payable under section 48 and instalments together with the rate of interest and the period within which such instalments shall be paid under the proviso to the said section: