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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2)(d) in The Punjab Agricultural Produce Markets Act, 1961

(d)if the Committee is to consist of twenty members, there shall be nominated in addition to the members specified in clause (c); one member representing the Co-operative Societies :