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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Uttar Pradesh - Subsection

Section 165(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)a written direction requiring the set-back of the building or part of a building to the regular line of the street, prescribed under Section 191, or, in default of any regular line prescribed under that section to the line of frontage of any neighbouring building or buildings.