Madhya Pradesh High Court
Wpil Limited vs The State Of Madhya Pradesh on 22 July, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 RP-733-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
RP No. 733 of 2024
(WPIL LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 22-07-2024
Shri Arpan Pawar - Advocate for the review petitioner.
Shri A.S. Baghel - Government Advocate for the State of M.P.
Shri Devendra Prajapati - Advocate for respondent nos. 2, 3 and 4 on
advance copy.
Learned counsel for respondent nos. 2, 3 and 4 appears on advance copy and prays for time to enable him to seek instructions in the matter.
Prayer is allowed.
List after two weeks.
(VISHAL MISHRA) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
bks
Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 23-07-2024
11:29:38