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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(3) in The Shree Somnath Sanskrit University Act, 2005

(3)The Executive Council may call upon any college or institution so inspected to take within a specified period such action as may appear to it to be necessary in respect of any of the matter with respect to affiliation, recognition or approval referred to in Section 50, 51 or, as the case may be Section 52.