Gauhati High Court
Page No.# 1/2 vs The Gauhati High Court And 4 Ors on 23 January, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010017952022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/742/2022
KESHAB CHANDRA PAUL
S/O. LT. MAKHAN CHANDRA PAUL, R/O. KOKRAJHAR TOWN WARD NO.1,
NEAR CIRCUIT HOUSE, P.O. AND DIST. KOKRAJHAR, BTAD, ASSAM, PIN-
783370.
VERSUS
THE GAUHATI HIGH COURT AND 4 ORS
(THE HIGH COURT OF ASSAM, MIZORAM, NAGALAND AND ARUNACHAL
PRADESH), REP. BY THE REGISTRAR GENERAL, GUWAHATI, PIN-781001.
2:THE REGISTRAR (ADMINISTRATION)
THE GAUHATI HIGH COURT
GUWAHATI-781001.
3:THE DISTRICT AND SESSIONS JUDGE
KOKRAJHAR
ASSAM
PIN-783370.
4:THE CHAIRMAN
SELECTION BOARD OF ESTABLISHMENT OF DIST. AND SESSIONS JUDGE
KOKRAJHAR
P.O. KOKRAJHAR
PIN-783370
ASSAM.
5:SUBHASH MAZUMDAR
CIVIL SHERISTADAR
Page No.# 2/2
OFFICE OF THE CIVIL JUDGE
DISTRICT AND SESSIONS JUDGE COMPLEX
COURT PARA
KOKRAJHAR
BTAD
ASSAM
PIN-783370
Advocate for the Petitioner : MR P K DAS
Advocate for the Respondent : SC, GHC
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
23.01.2023 There is no representation on behalf of the petitioner today on call.
Mr. H.K. Das, learned Standing Counsel, GHC for the respondent nos. 1, 2 & 3 and Mr. P. Mahanta, learned counsel for the respondent no. 5 are present.
Mr. Das, learned Standing Counsel, GHC has submitted that he will obtain instruction on behalf of the extant notification as regards minimum benchmark to be met by an employee on ACRs for promotion as well as the gradings given to the petitioner and the respondent no. 5 on the ACRs placed for promotion.
As prayed for by Mr. Das, learned Standing Counsel, list case after 2 [two] weeks on a date to be fixed by the office.
JUDGE Comparing Assistant