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[Cites 0, Cited by 0] [Section 13(11)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(11)(c) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

(c)If the plant/tree wither/fall down due to reasons beyond the control of the allottee, he shall intimate the fact to the Tehsildar mid then to cut and take the timber.