Gauhati High Court
Central Bureau Of Investigation Cbi vs M/S B M Paul Choudhury And Company P Ltd on 8 February, 2019
Author: Rumi Kumari Phukan
Bench: Rumi Kumari Phukan
Page No.# 1/1
GAHC010113402015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A. 597/2016 in Crl.Pet. 71/2015
1:CENTRAL BUREAU OF INVESTIGATION CBI
GUWAHATI.
VERSUS
1:M/S B M PAUL CHOUDHURY and COMPANY P LTD.
Advocate for the Petitioner : SC
CBI
Advocate for the Respondent : MR. P SARMAH
BEFORE
HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN
ORDER
Date : 08-02-2019 In view of the order passed in the main case the IA is disposed of.
JUDGE Na/ Comparing Assistant