Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Puducherry - Subsection Section 2(29) in Pondicherry Excise Act, 1970 (29)"toddy tree" includes the tree of coconut, palm, palmyra, date, bagani or any tree of the species of palm or palmyrah, the fermented or unfermented juice of which contains alcohol and from which toddy or liquor can be prepared;
