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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(3) in The Gujarat Veterinary Practitioners Act, 1969

(3)For the purpose of submitting its report under sub-section (2), the Council shall have the authority to call on the governing body or authorities of the university, body or, as the case may be, institution to which sub-section (2) applies to furnish such reports, returns or other information as the Council may require or to provide facilities to enable a member of the Council appointed by the Council in this behalf to attend and be present at any of the examinations held by such university, body or institution.