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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(j) in Tripura Weights and Measures (Enforcement) Act, 1967

(j)'sealed package or container' means a closed packet, bottle, casket, tin, barrel, case, receptacle, bag, sack, wrapper or other thing hi which any article is placed or packed and which is intended to be sold with its contents, without any weighment or measurement of such contents at the time of sale;