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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Assam - Subsection

Section 96(a) in The Assam Excise Rules, 2016

(a)Foreign liquor to be issued may be measured in terms of approved measures or by weighment. In case a gauging machine is used, the officer-in-charge shall check for its correctness with the standard measure certified by the Legal Metrology department.