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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(1)(xxvii) in North East Adventist University Act, 2015

(xxvii)To make such rules, regulations or statutes as may from time to time be considered necessary for regulating the affairs and management of the University and to later amend and to rescind them;