Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(4) in Karnataka Municipal Corporations Act, 1976

(4)the construction, maintenance and cleaning of drains and drainage works and of public privies, water closets, urinals and similar conveniences;