Supreme Court - Daily Orders
Ankit Mehta vs Commissioner Cgst Central Excise And ... on 3 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.31 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 13375/2019
(Arising out of impugned final judgment and order dated
19-03-2019 in WP No. 4557/2019 passed by the High Court Of M.P
At Indore)
ANKIT MEHTA Petitioner(s)
VERSUS
COMMISSIONER CGST CENTRAL EXCISE AND CUSTOMS Respondent(s)
(FOR ADMISSION and I.R.)
Date :03-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Mukul Rohtagi, Sr. Adv.
Ms. Taruna Ardhendumauli Prasad, AOR
Mr. Arhendumauli Kumar Prasad, Adv.
Mr. Nitesh Ranjan, Adv.
Mr. Piyush Singh, Adv.
Mr. Amritesh Raj, Adv.
Mr. Vaibhav Shrivastava, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As requested, list the matter tomorrow (04.07.2019).
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.03 15:29:31 IST Reason: