Section 35(2)(b) in The National Capital Region Planning Board Rules, 1985

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Union of India - Subsection

Section 35(2)(b) in The National Capital Region Planning Board Rules, 1985

(b)Where grant-in-aid involves one time payment it should be paid, as far as possible, before the end of December. In any case, rush towards payments of such grants in the last quarter of the financial year should be avoided.

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Union of India - Subsection

Section 35(2)(b) in The National Capital Region Planning Board Rules, 1985