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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-6, New ... vs M.G. Contractors Private Limited on 28 January, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~28 to 32
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+   ITA 426/2017
+   ITA 427/2017
+   ITA 428/2017
+   ITA 429/2017
+   ITA 431/2017

    PR. COMMISSIONER OF
    INCOME TAX-6, NEW DELHI                        ..... Appellant
                  Through: Mr.Asheesh Jain, Sr.Std.Counsel with
                           Mr.Dushyant Sarna, Advocate

                                versus

    M.G. CONTRACTORS PRIVATE LIMITED         ..... Respondent
                 Through: Ms.Neha Gupta, Advocate.

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                       ORDER

% 28.01.2019 List on 24th April, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 28, 2019 'pv'