Delhi High Court - Orders
Pr. Commissioner Of Income Tax-6, New ... vs M.G. Contractors Private Limited on 28 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~28 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 426/2017
+ ITA 427/2017
+ ITA 428/2017
+ ITA 429/2017
+ ITA 431/2017
PR. COMMISSIONER OF
INCOME TAX-6, NEW DELHI ..... Appellant
Through: Mr.Asheesh Jain, Sr.Std.Counsel with
Mr.Dushyant Sarna, Advocate
versus
M.G. CONTRACTORS PRIVATE LIMITED ..... Respondent
Through: Ms.Neha Gupta, Advocate.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.01.2019 List on 24th April, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 28, 2019 'pv'