Section 2(q) in Maharashtra Housing (Regulation And Development) Act, 2012
(q)"layout" means the schematic planning and,-(i)development of more than one building, except for building accessory to the main building, proposed on any land; or(ii)development or redevelopment of any tract of land admeasuring two thousand square metres or more in a residential or commercial or in an industrial zone, including its division or sub-division into plots;
