Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117A] [Entire Act] State of Rajasthan - Subsection Section 117A(c) in Rajasthan Panchayati Raj Act, 1994 (c)to question the legality of any action taken or of any decision given by the returning officer by any other person appointed under this Act in connection with an election.]
