Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] Union of India - Subsection Section 230(4) in The Navy (Pension) Regulations, 1964 (4)In the case of pensioners residing outside India the procedure shall be as laid down in sub-regulation (3) of regulation 217.
