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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(v) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(v)The candidate should have dexterity and strength to perform searches, handle objects and use force for restraining the individuals in case of need.