Section 9(2)(c) in Jammu and Kashmir Muslims Marriages Registration Act, 1981

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(c) in Jammu and Kashmir Muslims Marriages Registration Act, 1981

(c)the custody in which the register and files and other records are to be kept and the manner in which the registers, files and records are to be reserved; and

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State of Jammu-Kashmir - Subsection

Section 9(2)(c) in Jammu and Kashmir Muslims Marriages Registration Act, 1981