Punjab-Haryana High Court
M/S Gupta Contractors Pvt. Ltd vs A.K Sinha And Ors on 24 April, 2023
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
Neutral Citation No:=2023:PHHC:056888
212
2023:PHHC:056888
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP-2401-2020 (O&M)
Date of decision: 24.04.2023
M/s Gupta Contractors Pvt. Ltd.
... Petitioner
Vs.
A.K Sinha and ors
.. Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: Mr. R.K. Girdhar, Advocate
for the petitioner.
Mr. Ashok Bazaz, Advocate
for respondent No.3.
*******
ARVIND SINGH SANGWAN, J. (ORAL)
Learned counsel for respondent No.3 submits that compliance has been made by passing the speaking order.
Learned counsel for the petitioner submit that interest amount has not been paid.
In view of the above, present petition is rendered as infructuous. Liberty is granted to the petitioner to avail the alternative remedy, in accordance with law.
[ ARVIND SINGH SANGWAN ] 24.04.2023 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:056888 1 of 1 ::: Downloaded on - 25-04-2023 05:32:23 :::