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State of Jammu-Kashmir - Section

Section 46 in The Jammu and Kashmir Consolidation of Holdings Act, 1962

46. Application of Jammu and Kashmir Land Revenue Act, Svt. 1996.

- Unless otherwise expressly provided by or under this Act, the provisions of the Jammu and Kashmir Land Reypnue Act, Svt. 1996, shall apply to all the proceedings including appeals and applications under this Act.