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State of Tamilnadu - Section

Section 2 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

2.

The term "Anglo-Indian" in this Code signifies any person of European or Anglo-Indian descent pure or mixed, who retains European or Anglo-Indian habits and modes of life, but the [Local Government] [Now State Government] shall, in all cases of doubt, decide the proper interpretation of the term.The term "Director" signifies the Director of School Education.The term "Inspector" signifies the Inspector or Inspectress of Anglo-Indian Schools."Recognised school" means a school recognised under this Code."Headmaster" includes Headmistress.