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[Cites 0, Cited by 0] [Section 323] [Entire Act]

Bengal Presidency - Subsection

Section 323(f) in Police Regulations, Bengal , 1943

(f)An unexpected warrant for the arrest of a witness in Form No. VII, Schedule V, Code of Criminal Procedure, shall be returned to the Magistrate on the date fixed therein, so that he may take any further steps he may think advisable.