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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(15) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(15)[ "teachers of the University" means teachers appointed by the University for imparting instruction in the University Department;] [Clause (15) was substituted for the original by Gujarat 7 of 1987, Section 3 (3).]