Central Administrative Tribunal - Delhi
Narender Kumar vs Govt. Of Nct Of Delhi Through on 13 May, 2014
Central Administrative Tribunal
Principal Bench
New Delhi
OA. 203/ 2014
MA.197/2014
New Delhi this the 13th day of May, 2014
Honble Shri V. Ajay Kumar, Member (Judicial)
Honble Shri V. N. Gaur, Member (Administrative)
1. Narender Kumar, JE(Civil)
S/o Sh. Maha Singh,
R/o 255, Jai Apptt. Plot No.35, Sec.9
Rohini, Delhi-110085.
2. Kaushal Kumar Sharma, JE(Civil)
S/o Sh. O.P. Sharma
R/o J-2/12, Kirari Exten. Malviya Nagar
New Delhi
3. Ram Saran, JE(Civil)
S/o Sh. Damodar Singh
R/o B-8G, Vijeta Vihar Apptt. Sec.13
Rohini Delhi -110085
4. Ramesh Kumar, JE (Civil)
S/o Sh. Hardwari Lal
R/o C-22, Shivaji Park,
New Delhi-110026
5. Hans Kumar, JE (Civil)
S/o Sh.Manohar Lal
R/o 80-C, LIC Flats, Rohatak Road,
Madipur, New Delhi-110063
6. Sh. Dharam Raj Harit, JE(Civil)
S/o Sh. Vijay Pal Singh,
R/o 142-C, Pkt-B, Dilshad Garden
Delhi-110094
7. Raj Singh, JE (Civil)
S/o Late Sh. Harpal Singh,
R/o 2/88, Sec.2, Rajender Nagar,
Sahibabad, Ghaziabad, UP
8. Z.A. Khan, JE (Civil)
S/o Sh. Shamim Ahmed Khan,
R/o E-1/9/7, Sec.15
Rohini, Delhi110085.
9. Rishi Pal, JE (Civil)
S/o sh. Karam Singh
R/o 67, Chandu Park, Krishna Nagar
Delhi-110051
10. N.D.sharma, JE (Civil)
S/o Sh. Harprasad sharma,
R/o B-1/50, Sec.18, Rohini
Delhi-110085
11. Anil Kumar Gupta, JE (Civil)
S/o Sh. Jai Prakash
R/o A-2/39-C, Keshan Puram
Lawrence Road, Delhi. 110035
12. Jarnail Singh, JE (Civil)
R/o A-1/113, Manbhawan Appt. Plot no.26
Sec.10, Dwarka Delhi-110015
13. Sanjay Kumar, JE (Civil)
S/o Sh. Ranjit Singh
R/o AG-596, Shalimar Bagh,
Delhi-110040
14. Tilak Raj Goel, JE (Civil)
S/o Sh. Ram Kumar Goel
R/o A-7/22, Mian Wali Nagar
New Delhi-110087.
15. Jagbir Singh, JE (Civil)
S/o Sh. Maha Singh
R/o H. N., Gali No. 2A
Swatantra Nagar
Narela
Delhi-110040
16. Mahendra Kumar, JE (Civil)
S/o Sh. Dalip Chand,
R/o LIG Flat No.659, LIG Flats
Sanjay Enclave, Opp. GTK Depot.
Jahangirpuri, Delhi
17. Dhirendra Pal Singh, JE (Civil)
S/o Sh. Satish Chandra
R/o H. No.8, Street No. 21
A-2, Block, West Sant Nagar, Burari
Delhi-110084.
18. Jaipal JE (Civil)
S/o Sh. Dai Ram
R/o RZ-49, Santosh Park
Uttam Nagar, Delhi-110059
19. Ram Avtar Sharma, JE (Civil)
S/o Late Sh. K.R. Sharma
R/o 130, Master Gali Main Road
Maujpur
Near Central Bank , Delhi-110005
20. Dinesh Kumar, JE (Civil)
S/o Late Sh. Deepchand
R/o 9953, Gali No. 4, Sarai Rohilla
New Rohtak Road, Delhi-110005.
21 Mahipal Singh Hooda, JE (Civil)
S/o Sh. Nand Lal Singh
R/o A-3/47, 2nd Floor, Paschim Vihar
New Delhi-110063
22. Rajbir Singh Ujalayan, JE (Civil)
S/o Sh. Baljeet Singh
R/o J/175A, Old Roshanpura Najafgarh
Delhi-110043
23. Sanjiv Sobti, JE (Civil)
S/o Sh. Krishan Lal Sobti,
R/o CA-18, Tagore Garden
Delhi-110027
24. Karambir Singh JE (Civil)
S/o Sh.Suraj Mal,
R/o VPO Baghru, Tehsil, & Distt. Sonepat,
Haryana.
25. Vinod Kumar, JE (Civil)
S/o Sh. Mangal Singh
R/o RZ-1140, Street No. 5/6
Main Sagar Pur Delhi-46
26. K.R. Verma, JE (Civil)
S/o Sh. Sher Singh Verma
R/o D-10/128, Sec.7, Rohini
Delhi-85
27. Gopal Kishan JE (Civil)
S/o Sh. Hari Singh
R/o 520/31,Chohan Colony
Gohana Road, Sonepat
Haryana
28. D.D.Sharma JE (Civil)
S/o sh. Munshi Ram
R/o H. N. 21/16, Bada Bazar Basai Road,
Gurgoan, Haryana
29. Y.K. Tyagi, JE (Civil)
S/o Late sh. H.C.Tyagi
R/o 11/119, Sec.3 Rajender Nagar
Ghaziabad UP
30. Bhaagwati Prasad JE (Civil)
S/o Sh. Sunder Lal
R/o E-893, MIG Sec.11
Pratap Vihar Ghaziabad UP
31. Ombir Dahiya JE (Civil)
S/o sh. Ram Chander
R/o 204/29 Dev Nagar
Sonepat Haryana
32. Rajender Singh JE (Civil)
S/o Late Sh.Todar Singh
R/o E-36, Ganesh Nagar
Pandav Nagar Complex Delhi-92
33. Syed Zia Alam, JE (Civil)
S/o Sh. Raza Husain
R/o F-56/6, 3rd Floor Batla House
Okhla Delhi
34. Vijay Singh, JE (Civil)
S/o Sh. Guljari Lal
R/O A-23/1, Gali No.1
New Modern Shahdara
Delhi-32
35. Ravinder Singh Gaur, JE (Civil)
S/o sh. Shyam singh
R/o D-82, Sec.56, Noida UP
36. Devadutta, JE (Civil)
S/o Sh. Chander lal
R/o 2013, DDA Flats, GTB Enclave
Shahdara
Delhi-93
37. Ajeet Kumar JE (Civil)
S/o sh. Ramesh Chander
R/o 17/C/302 Vasundhara Ghaziabad,
UP.
38. Syed Mohd. Nadeem, JE (Civil)
S/o Sh. Syed Mohd, Kaleem
R/o 331-L/43 , Nai Basti Okhla
Jamia Nagar, New Delhi-25
39. Azimuddin, JE (Civil)
S/o Late Sh. Shafiq Ahmed
R/o E-242/4 Shaheen Bagh, Jamia Nagar
New Delhi-25
40. Mahesh Prasad, JE (Civil)
S/o Late Sh. Bal Krishan
R/o 6H/239, HIG (F/5) Sec.05
Rajender Nagar, Ghaziabad, UP-201005
41. Girsih Kumar, JE (Civil)
S/o Sh. Udai Singh,
R/o 5788, Sikli Garan Singhara chowk
Nabi Karim,New Delhi -55
42. Ashok Kumar, JE (Civil)
S/o Sh.Sardar Singh
R/o 644, VP&O Bankner Narela
Rohtak Haryana
43. Lajpat Rai, JE (Civil)
S/o sh. Harnam Dass
R/o 330/26, Jawahar Nagar
Rohtak, Harayana
44. Mohan Singh, JE (Civil)
S/o Late Shri Ran Singh
R/o H-32/5, Gali No.22
Jai Prakash Nagar, West Ghonda
Delhi-110053 Applicants.
(By Advocate: Mr. M.K. Bhardwaj)
VERSUS
Govt. of NCT of Delhi through
1. The Chief Secretary
Govt. of NCT ofDelhi,
IP Estate , New Secretariat
Delhi.
2. The Principal Secretary
I&FC Department , 5/9 Under Hill Road
Delhi.
3. Secretary Services
I&FC Department, 5/9 Under Hill Road,
Delhi
4. The Chief Engineer
I&FC Department, 5/9 Under Hill Road,
2nd Floor, Delhi
5. The Secretary
DOP&T,
North Block, New Delhi.
Respondents
(By Advocate: Shri Rajeev Kumar)
O R D E R (ORAL)
(By Honble Shri V. Ajay Kumar, Member (J):-
Heard.
1. MA.197/2014 filed under Rule 4 (5) (a) of the CAT (Procedure) Rules, 1987 for joining together, is allowed.
2. The applicants, 44 in number and who are working as JE(Civil), filed this OA, seeking the following relief:-
(a) To declare the action of the respondents in not granting the scale of Rs.15600-39100(PB-3) with Grade Pay of Rs.6600& 7600 as given to similarly placed persons vide order dated 17.8.2012 & 30.9.2012 to the applicants as illegal and arbitrary.
(b) To direct the respondents to grant scale of Rs.15600-39100 with Grade Pay of Rs.6600 & 7600 as 2nd and 3rd financial upgradation to the applicants under MACP from due date with all arrears of pay.
(c) To declare the OM/MACP dated 19.5.2009 as unconstitutional to the extent the same deny the next promotional scale attached to the promotional post as 1st, 2nd & 3rd financial upgradation as illegal, arbitrary and unjustified.
3. It is submitted that the subject matter of this OA is squarely covered by the order dated 1.5.2014 in OA.1493/2014, passed by a coordinate Bench of this Tribunal. The operative portion of the said order reads as under:-
6.We agree with the arguments of the learned counsel for both parties and accordingly direct the respondents to consider the applicants representation in the light of the related instructions and the scheme of MACP, and while doing so shall also keep in view the afore-noted order of this Tribunal. Respondents shall thereafter, pass a reasoned and speaking order to be communicated to the applicants within a period of three months from the date of receipt of a copy of this order. Any consequential action arising out of the aforesaid decision taken by respondents on the representation shall be regulated within a further period of eight weeks from the date of decision.
4. In these circumstances, the present OA is disposed of in terms of the order passed in the said OA-1493/2014, a copy of which shall be enclosed to this OA. No order as to costs.
(V.N. Gaur) (V. Ajay Kumar) Member (A) Member (J) /mk/