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Delhi High Court - Orders

Irb Infrastructure Developers vs National Highways Authority Of India on 11 November, 2020

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

$~16

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 4636/2020 & CM APPL.16741/2020
       IRB INFRASTRUCTURE DEVELOPERS               ..... Petitioner
                       Through: Mr. B.B. Gupta, Senior Advocate
                                with Mr. Jai Sahay Endlaw,
                                Advocate

                   versus
       NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                   ..... Respondent

                         Through:      Mr. Parag P. Tripathi, Senior
                                       Advocate with Ms. Gunjan Sinha
                                       Jain, Advocate
       CORAM:
       HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
       HON'BLE MR. JUSTICE TALWANT SINGH
                    ORDER

% 11.11.2020 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19 pandemic.

Renotify on 22.12.2020.

SIDDHARTH MRIDUL, J TALWANT SINGH, J NOVEMBER 11, 2020 mr Click here to check corrigendum, if any W.P.(C) 4636/2020 Page 1 of 1