Delhi High Court - Orders
Irb Infrastructure Developers vs National Highways Authority Of India on 11 November, 2020
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4636/2020 & CM APPL.16741/2020
IRB INFRASTRUCTURE DEVELOPERS ..... Petitioner
Through: Mr. B.B. Gupta, Senior Advocate
with Mr. Jai Sahay Endlaw,
Advocate
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Ms. Gunjan Sinha
Jain, Advocate
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 11.11.2020 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19 pandemic.
Renotify on 22.12.2020.
SIDDHARTH MRIDUL, J TALWANT SINGH, J NOVEMBER 11, 2020 mr Click here to check corrigendum, if any W.P.(C) 4636/2020 Page 1 of 1