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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(2) in The Orissa Survey and Settlement Rules, 1962

(2)Not less than seven days from before the final publication of the record-of-rights in accordance with Sub-rule (1), the Assistant Settlement Officer shall issue a notice in Form No.6 to be published in the manner provided in Rule 6.