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[Cites 0, Cited by 0] [Section 581R(2)] [Section 581R] [Entire Act]

Union of India - Subsection

Section 581R(2)(g) in The Companies (Amendment) Act, 2002

(g)cause proper books of account to be maintained; prepare annual accounts to be placed before the annual general meeting with the auditor' s report and the replies on qualifications, if any, made by the auditors;