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State of Haryana - Section

Section 35 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

35. Dismissal.

- Any employee may be removed or dismissed from service of the Bank by the competent authority after conducting an enquiry in the manner prescribed in the Staff Service Rules or as per Govt. Rules if he is found guilty of major misconduct as defined in these Staff Service Rules.