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Himachal Pradesh High Court

Gagan Kumar vs P.C. Dhiman & Others on 17 March, 2015

Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan

    IN THE HIGH COURT OF HIMACHAL PRADESH
                    SHIMLA
                                     COPC No.4 of 2015 alongwith
                                     connected matters.
                               Date of decision: 17th March, 2015.




                                                            .

      1. COPC No.4 of 2015.

      Gagan Kumar                             .....Petitioner
                        Versus





      P.C. Dhiman & others                   .....Respondents.

      2.COPC No.8 of 2015.

      Gur Dass and others                  ....Petitioners.





                       Versus
      P.C.Dhiman and others                   .....Respondents.

      3. COPC No.18 of 2015


      Tek Chand                              .....Petitioner

                       Versus
      P.C.Dhman and others                 .....Respondents.


      4. COPC No.19 of 2015.

      Kamlesh Kumar and others             .....Petitioners.




                       Versus
      P.C.Dhiman and others                ...Respondents.





      5. COPC No.20 of 2015.





      Dhani Ram                            ....Petitioner.

                       Versus
      P.C.Dhiman and others             ....Respondents.

      6. COPC No.21 of 2015.

      Rani Devi and others                     ...Petitioners.
                        Versus

      P.C.Dhiman and others.               ...Respondents.

      7. COPC No.22 of 2015.

      Pushap Raj                        ...Petitioner.

                       Versus
      P.C.Dhiman and others          .....Respondents.

      8. COPC No.23 of 2015.

      Chaman Lal and others            .....Petitioners.

                        Versus
      P.C.Dhiman and others          .....Respondents.
      9. COPC No.24 of 2015.




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                             -2-



    Bandna Devi                            ...Petitioner.

                     Versus
    P.C.Dhiman and others         .....Respondents.




                                                        .
    10. COPC No.25 of 2015.





    Kamal Kumar                            ...Petitioner.

                      Versus





    P.C.Dhiman and others         .....Respondents.
    11. COPC No.26 of 2015.

    Jeevan Lal and others               ...Petitioners.





                      Versus
    P.C.Dhiman and others         .....Respondents.
    12. COPC No.27 of 2015.

    Durga Singh                     ...Petitioner.


                      Versus
    P.C.Dhiman and others         .....Respondents.
    13. COPC No.28 of 2015.

    Usha Devi and others                   ...Petitioners.



                      Versus
    P.C.Dhiman and others         .....Respondents.
    14. COPC No.29 of 2015.




    Neeta Kumari                           ...Petitioner.





                      Versus
    P.C.Dhiman and others         .....Respondents.
    15. COPC No.30 of 2015.





    Mani Ram and another            ...Petitioners.

                     Versus
    P.C.Dhiman and others         .....Respondents.

    16. COPC No.38 of 2015.
    Jagat Ram and others            ...Petitioners.

                     Versus
    P.C.Dhiman and others         .....Respondents.

    17. COPC No.39 of 2015.
    Brij Lal                        ...Petitioner.

                      Versus
    P.C.Dhiman and others         .....Respondents.
    18. COPC No.41 of 2015.

    Revati Ram and others           ...Petitioners.

                     Versus
    P.C.Dhiman and others         .....Respondents.




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    19. COPC No.42 of 2015.

    Gopal Singh                     ...Petitioner.

                        Versus
    P.C.Dhiman and others         .....Respondents.




                                                        .
    20. COPC No.46 of 2015.





    Brij Lal and others             ...Petitioners.

                      Versus
    P.C.Dhiman and others         .....Respondents.





    21. COPC No.47 of 2015.

    Paras Ram and another           ...Petitioners.

                      Versus





    P.C.Dhiman and others         .....Respondents.
    22. COPC No.48 of 2015.

    Rajesh Kumar and others                ...Petitioners.
                r     Versus

    P.C.Dhiman and others         .....Respondents.
    23. COPC No.58 of 2015.

    Hans Raj Sharma                 ...Petitioner.


                      Versus
    P.C.Dhiman and others         .....Respondents.
    24. COPC No.60 of 2015.




    Ganga Singh and others          ...Petitioners.





                     Versus
    P.C.Dhiman and others         .....Respondents.

    25 COPC No.62 of 2015.





    Karam Singh and others          ...Petitioners.

                      Versus
    P.C.Dhiman and others         .....Respondents.
    26. COPC No.75 of 2015.

    Shiv Lal and others                    ...Petitioners.

                      Versus
    P.C.Dhiman and others         .....Respondents.
    27. COPC No.80 of 2015.

    Rakesh Kumar and another        ...Petitioners.

                      Versus
    P.C.Dhiman and others         .....Respondents.
    28. COPC No.87 of 2015.

    Amar Singh                      ...Petitioner.

                     Versus
    P.C.Dhiman and others         .....Respondents.




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    29 COPC No.88 of 2015.

    Tek Chand and others           ...Petitioners.

                     Versus
    P.C.Dhiman and others        .....Respondents.




                                                       .
    30 COPC No.90 of 2015.





    Ram Lal and others                   ...Petitioners.

                      Versus





    P.C.Dhiman and others        .....Respondents.
    31. COPC No.97 of 2015.

    Kali Ram Sharma                ...Petitioner.





                     Versus
    P.C.Dhiman and others        .....Respondents.

    32. COPC No.572 of 2014.

    Inder Singh
                r                  ...Petitioner.

                     Versus
    P.C.Dhiman and others        .....Respondents.

    33. COPC No.576 of 2014.


    Suresh Kumar                                ...Petitioner.

                     Versus
    P.C.Dhiman and others        .....Respondents.




    34. COPC No.577 of 2014.





    Kamal Dev and others           ...Petitioners.

                     Versus
    P.C.Dhiman and others        .....Respondents.





    35. COPC No.585 of 2014.

    Rup Lal and others                    ...Petitioners.

                     Versus
    P.C.Dhiman and others        .....Respondents.
    36. COPC No.593 of 2014.

    Harish Kumar and Another              ...Petitioners.

                     Versus
    P.C.Dhiman and others        .....Respondents.
    37. COPC No.594 of 2014.

    Pawan Kumar and others         ...Petitioners.

                     Versus
    P.C.Dhiman and others        .....Respondents.
    38. COPC No.599 of 2014.

    Rupesh Chand and others               ...Petitioners.

                     Versus
    P.C.Dhiman and others        .....Respondents.




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                   39. COPC No.609 of 2014.

                   Daulat Ram                                     ...Petitioner.
                                    Versus
                   P.C.Dhiman and others                      .....Respondents.




                                                                                       .

           Coram:
           The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice.
           The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.





           Whether approved for reporting ?1

           For the petitioner(s):                    M/s     R.L. Chaudhary, Lalit K.
                                                     Sharma, J.L. Bhardwaj, and Avneesh





                                                     Bhardwaj, Advocates.
           For the respondents:                      Mr. Shrawan Dogra, Advocate
                                                     General with M/s. M.A. Khan, Anup
                                                     Rattan,      and Romesh Verma,
                                   r                 Additional Advocate Generals.
                                                     Mr.    P.C.    Dhiman,   (Secretary

                                                     Education), in person.
_____________________________________________________________
     Mansoor Ahmad Mir, Chief Justice (Oral)

Mr. P.C. Dhiman, Secretary Education, present before the Court in person stated at the Bar that he has taken steps to comply with the directions issued by this Court, which requires nod of the Cabinet and seeks three weeks' time to do the needful. His statement is taken on record.

2. Accordingly, these contempt petitions are disposed of directing the respondents to comply with the directions issued by this Court, within three weeks from today and report compliance before the Registrar (Judicial).

3. The Registry to convey the order to the respondents and also the learned Advocate General. The Petitions stand disposed of. Copy dasti.

( Mansoor Ahmad Mir ) Chief Justice.

March 17, 2015. (Tarlok Singh Chauhan) (cm Thakur) Judge.

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