Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 2 November, 2015
COMP-4-2010
(JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD.)
02-11-2015
Shri V. Atre, learned counsel for the petitioner.
Shri Sudhanshu Vyas, learned counsel for the respondent.
OL present in person.
Counsel for the petitioner has pointed out that in terms of the previous order, no orders for admission in the present case is required.
Office to examine the same and list on 8.2.2016.
(PRAKASH SHRIVASTAVA) JUDGE