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Union of India - Section

Section 12 in The General Grading and Marking Rules, 1988

12. Suspension of Grading under Agmark.

- With-holding issue of grade designation marks-The issue or use of grade designation marks i.e. Agmark labels or Agmark replica bearing containers, may be with-held or withdrawn by the Agricultural Marketing Adviser or a person authorised by him in this behalf without any notice, for such a period as he may consider expedient in the interest of better marketing if he is satisfied or has reasons to believe that the authorised packer is not applying or is not likely to apply, grade designation marks correctly.