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State of Maharashtra - Section

Section 87 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

87. Casual vacancies in Market Committee.

- When the seat of a member elected to a Market Committee becomes vacant or is declared vacant or his election (including bye-election) to the Market Committee is set aside, the Collector shall fix a date, as soon as conveniently may be, for holding bye-election to fill the seat and the provisions of these rules shall thereupon mutatis mutandis apply accordingly.