Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 13 in West Bengal Escheats and Forfeitures Act, 2012 13. Uncontested claim. - If a claim is preferred within the time allowed and it is not contested, the unclaimed property shall be handed over to the Collector.
