Section 14(2) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964
(2)When the Director has assumed the guardianship of a monument under section 5 he shall, for the purpose of maintaining such monument, have access to the monument at all reasonable times, by himself and by his agent, subordinates and workmen, for the purpose of inspecting the monument and for the purpose of bringing such materials and doing such acts as he may consider necessary or desirable for the maintenance thereof.
