Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186(4)] [Section 186] [Entire Act]

State of Jharkhand - Subsection

Section 186(4)(b) in Criminal Court Rules of the High Court of Judicature at Patna

(b)list of fields extracted from village settlement records for the purpose of being filed with petitions of plaint in Settlement Courts;