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Telangana High Court

M/S. Green Space Infra vs The Southern Power Distribution ... on 18 April, 2023

Author: P.Madhavi Devi

Bench: P.Madhavi Devi

       THE HON'BLE SMT.JUSTICE P.MADHAVI DEVI

             WRIT PETITION No.10548 OF 2023

ORDER:

This Writ Petition is filed seeking a direction to the respondents No.1 to 5 to provide electricity connection to the residential building, the plot bearing Nos.4 and 5 Southern part, total admeasuring 2970 Sq.yds. in Sy.No.206, Ward No.8, Block No.1, situated at Karmanghat Village, Saroornagar, Ranga Reddy District, and bounded by North:Plot No.5 Northern part; South:Plot Nos.1, 2 and 3; East:30' wide road; West:Land of Krishna Reddy without insisting upon occupancy certificate from the 6th respondent and to pass such other order or orders.

2. When the matter is taken up for hearing, it is submitted by the learned counsel for the petitioner that the lis in the present Writ Petition is squarely covered by the order of this Court dated 23.12.2022 in W.P.No.45829 of 2022.

3. Mr.R.Vinod Reddy, learned Standing Counsel for TSSPDCL appearing for respondents No.1 to 5 and Mr.M.Durga Prasad, learned Standing Counsel for GHMC appearing for respondent No.6 has not disputed the said submission.

PMD,J W.P.No.10548 of 2023 2

4. In view of the same and for reasons alike, this Writ Petition is disposed of at the admission stage in terms of the order dated 23.12.2022 passed in W.P.No.45829 of 2022, directing the respondents to provide the power supply to the premises of the petitioner subject to the compliance of terms and conditions and on furnishing an undertaking to produce the occupancy certificate from the 6th respondent within a prescribed period, and if no such occupancy certificate is produced within such period, it is open to the respondents to take appropriate action in accordance with law. There shall be no order as to costs.

5. The office is directed to append a copy of the order dated 23.12.2022 passed in W.P.No.45829 of 2022 to this Writ Petition.

Miscellaneous petitions, if any, pending in this Writ Petition, shall stand closed.

____________________________ JUSTICE P.MADHAVI DEVI Dated: 18.04.2023 Note: Furnish C.C. by 20.04.2023.

PRN PMD,J W.P.No.10548 of 2023 3 118 THE HON'BLE SMT JUSTICE P.MADHAVI DEVI WRIT PETITION NO.10548 OF 2023 Dated: 18.04.2023 Note: Furnish C.C. by 20.04.2023.

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