Section 2(f) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018
(f)"Fee or Fee Structure" means any amount, by whatever name called, collected, directly or indirectly, by a school for admission of a student to any Standard or course of study and includes, -(i)Tuition fee;(ii)Term fee, which shall not exceed one month tuition fee per term;(iii)Library fee and deposit;(iv)Laboratory fee and deposit;(v)Gymkhana fee where such facilities are available;(vi)Caution money; .(vii)Examination fee;(viii)Admission fee, which shall not exceed one month tuition fee;(ix)Yoga and Physical Education fee where yoga and physical education are imparted;(x)any other fee as determined by the Fee Regulatory Committee;
