Section 102(1) in The Delhi Co-operative Societies Rules, 2007
(1)The Committee shall be responsible for maintaining the following essential services in the housing complex on regular basis, namely:-(a)Electricity supply;(b)Water supply and sewerage;(c)Garbage disposal;.(d)Running of lifts, borewell, Genset, Water Harvesting system and maintenance of green areas;(e)Security services;(f)Availability of plumber, electrician and Mali etc., for day to day services for all occupants;(g)Availability of fire safety equipments/systems in running condition;(h)Round the clock hours emergency response and staffing; and(i)Other services as may be specified by the General body;
