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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(a) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(a)For the 55% of seats to be filled by the Management with relevant minority candidates as per rule 5-C(ii)(b) the procedure of admission as given below shall be followed in order to ensure transparency and merit.