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Rajasthan High Court - Jaipur

Sameera Bano W/O Shri Abdul Jabbar D/O ... vs Shri Abdul Jabbar S/O Shri Abdul Sattar on 19 January, 2021

Author: Narendra Singh Dhaddha

Bench: Narendra Singh Dhaddha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                               S.B. Criminal Revision Petition No. 752/2020

                                   Sameera Bano W/o Shri Abdul Jabbar D/o Shri Fayaj Khan & Anr.
                                                                                                     ----Petitioners
                                                                       Versus
                                   Shri Abdul Jabbar S/o Shri Abdul Sattar
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Deepak Soni, Adv. HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 19/01/2021 Issue notice of criminal revision as well as application under Section 5 of the Limitation Act to respondent, returnable by two weeks.

Call for the record.

List after two weeks, as prayed.

(NARENDRA SINGH DHADDHA),J Gourav/89 (Downloaded on 21/01/2021 at 09:24:44 PM) Powered by TCPDF (www.tcpdf.org)