Rajasthan High Court - Jaipur
Sameera Bano W/O Shri Abdul Jabbar D/O ... vs Shri Abdul Jabbar S/O Shri Abdul Sattar on 19 January, 2021
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 752/2020
Sameera Bano W/o Shri Abdul Jabbar D/o Shri Fayaj Khan & Anr.
----Petitioners
Versus
Shri Abdul Jabbar S/o Shri Abdul Sattar
----Respondent
For Petitioner(s) : Mr. Deepak Soni, Adv. HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 19/01/2021 Issue notice of criminal revision as well as application under Section 5 of the Limitation Act to respondent, returnable by two weeks.
Call for the record.
List after two weeks, as prayed.
(NARENDRA SINGH DHADDHA),J Gourav/89 (Downloaded on 21/01/2021 at 09:24:44 PM) Powered by TCPDF (www.tcpdf.org)